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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(2)(a) in The Puri Shri Jagannath Temple (Administration) Act, 1952

(a)the qualifications of the Special officer and other officers to assist him, their salaries and the manner in which the record shall be prepared under Section 3;