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Union of India - Section

Section 4 in The Tiger Conservation Authority Fund (Regulation) Guidelines, 2007

4. Objects of the Fund .-The Fund shall be utilised by the Tiger Conservation Authority for the following purposes:-

(a)for meeting of the salary, allowances and other remuneration of the Members, officers and other employees of the Authority;
(b)for all expenses incurred by the Authority in the discharge of its functions and duties relating to funding support to tiger reserves in States for tiger conservation; and
(c)any other expenditure required to be incurred by the Authority.