Gujarat High Court
Rameshbhai Devkubhai Khachar vs Harilal Gagjibhai ... on 16 June, 2014
Author: Abhilasha Kumari
Bench: Abhilasha Kumari
C/CRA/209/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL REVISION APPLICATION NO. 209 of 2014
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RAMESHBHAI DEVKUBHAI KHACHAR....Applicant(s)
Versus
HARILAL GAGJIBHAI PARMAR....Opponent(s)
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Appearance:
MR MURALI N DEVNANI, ADVOCATE for the Applicant(s) No. 1
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CORAM: HONOURABLE SMT. JUSTICE ABHILASHA
KUMARI
Date : 16/06/2014
ORAL ORDER
Heard Mr.Murali N. Devnani, learned advocate for the applicant.
Issue Notice returnable on 10.07.2014.
(SMT. ABHILASHA KUMARI, J.) Gaurav+ Page 1 of 1 CIVIL REVISION APPLICATION/209/2014 15/10/2014 08:44:05 AM