Andhra Pradesh High Court - Amravati
Mallu Sushmitha vs Mallu Ravi Kumar Reddy on 28 December, 2021
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No. Tr.CMP.No.133 of 2021 PROCEEDING SHEET S1. DATE ORDER
OFFICE NOTE 28.12.2021 MGR,J Heard both sides.
Reserved for Orders.
MGR,J anr