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Andhra Pradesh High Court - Amravati

Mallu Sushmitha vs Mallu Ravi Kumar Reddy on 28 December, 2021

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No. Tr.CMP.No.133 of 2021

PROCEEDING SHEET

 

S1.

DATE

ORDER

OFFICE NOTE 28.12.2021 MGR,J Heard both sides.

Reserved for Orders.

MGR,J anr