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[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(1) in New Delhi International Arbitration Centre Act, 2019

(1)The Centre may establish an Arbitration Academy-
(a)to train the arbitrators, particularly in the area of international commercial arbitration to compete on par with the reputed international arbitral institutions;
(b)to conduct research in the area of alternative dispute resolution and allied areas; and
(c)to give suggestions for achieving the objectives of the Act.