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[Cites 0, Cited by 0] [Section 7A] [Entire Act]

State of Haryana - Subsection

Section 7A(7) in The Haryana Legislative Assembly Members (Pension) Rules, 1978

(7)The spouse or the children of the deceased member drawing family pension under these rules shall also furnish a certificate to the concerned treasury officer in Part C of form 1-A whenever he or she claims payment of his or her family pension and no payment shall be made if the spouse or the children fails to do so.