Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in Boat Notes Regulations, 1976 1. Short title and commencement. (1)These regulations may be called the Boat Notes Regulation, 1976.(2)They shall come into force on such date as the Central Board of Excise and Customs may, by notification in the official Gazette, appoint.
