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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(x) in The Multi-State Co-Operative Societies Rules, 2002

(x)"Sale Officer" means a person authorised by the Central Registrar by a general or special order, to attach and sale the property of judgment-debtor or to execute any decree by attachment or sale of property;