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[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(4)(c) in The Mines Act, 1952

(c)the exercise of such medical supervision as may be prescribed for any mine or class or description of mines where—
(i)cases of illness have occurred which it is reasonable to believe are due to the nature of any process carried on or other conditions of work prevailing in the mine;