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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Maharashtra - Subsection

Section 38(2)(b) in The Maharashtra Village Panchayats Act, 1959

(b)[* * * * *] [Sub-clause (b) was deleted by Maharashtra 36 of 1965, Section 19(a)(i).]