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Union of India - Section

Section 1 in The Indian Partnership Act, 1932

1. Short title, extent and commencement.—

(1)This Act may be called the Indian Partnership Act, 1932.
(2)It extends to the whole of India except the State of Jammu and Kashmir.
(3)It shall come into force on the 1st day of October, 1932, except section 69, which shall come into force on the 1st day of October, 1933.