Himachal Pradesh High Court
State Of H.P. vs . Hem Chand on 18 May, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
State of H.P. vs. Hem Chand Cr. A. No. 256 of 2010 18.05.2022 Present: Mr. Ashok Sharma, A.G. with Mr. Rajinder Dogra, Sr. .
Addl. A.G., Mr. Vinod Thakur, Addl. A.G. and Mr. Rajat Chauhan, Law Officer, for the appellant.
Mr. Romesh Verma, Advocate, for the respondent.
As prayed for by learned Senior Additional Advocate General, list on 29.06.2022.
May 18, 2022 to (Tarlok Singh Chauhan) Judge (sanjeev) ::: Downloaded on - 18/05/2022 20:11:27 :::CIS