Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Himachal Pradesh High Court

State Of H.P. vs . Hem Chand on 18 May, 2022

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

State of H.P. vs. Hem Chand Cr. A. No. 256 of 2010 18.05.2022 Present: Mr. Ashok Sharma, A.G. with Mr. Rajinder Dogra, Sr. .

Addl. A.G., Mr. Vinod Thakur, Addl. A.G. and Mr. Rajat Chauhan, Law Officer, for the appellant.

Mr. Romesh Verma, Advocate, for the respondent.

As prayed for by learned Senior Additional Advocate General, list on 29.06.2022.

May 18, 2022 to (Tarlok Singh Chauhan) Judge (sanjeev) ::: Downloaded on - 18/05/2022 20:11:27 :::CIS