Section 88 in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011
88. Duties of House Father or House Mother.
(1)The general duties, functions and responsibilities of a house father, house mother and other care takers shall be as follows:(a)handling juvenile or child with love and affection;(b)taking proper care and welfare of juvenile or child;(c)maintaining discipline among the juveniles or children;(d)maintenance, sanitation and hygiene;(e)implementing daily routine in an effective manner and ensuring children's involvement;(f)looking after the security and safety arrangements of the home; and(g)escorting juveniles or children, whenever they go out of the home.
