Supreme Court - Daily Orders
Christ School (Icse) vs The State Of Karnataka on 15 December, 2016
ITEM NO.29 REGISTRAR COURT. 2 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Civil Appeal No(s). 10293/2014
CHRIST SCHOOL (ICSE) Appellant(s)
VERSUS
STATE OF KARNATAKA & ORS. Respondent(s)
(with interim relief and office report)
Date : 15/12/2016 This appeal was called on for hearing today.
For Appellant(s) Mr. B. Mathews,Adv.
Mr. Jose Abraham,Adv.
For Respondent(s)
Mr. Vipin Kumar Jai,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Await certificate of service of respondent Nos. 5 to 10 and 27 from the concerned High court.
List again on 30.1.2017.
(M V RAMESH) Registrar MG Signature Not Verified Digitally signed by MADHU GROVER Date: 2016.12.15 16:27:37 IST Reason: