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[Cites 0, Cited by 0] [Section 145W(1)] [Section 145W] [Entire Act]

State of Gujarat - Subsection

Section 145W(1)(c) in The Gujarat Co-Operative Societies Act, 1961

(c)be signed by the petitioner and verified in the manner laid down in the Code of Civil Procedure, 1908 (V of 1908) for the verification of pleadings: