Gujarat High Court
Gujarat State Fertilizer & Chemicals ... vs Hindustan Dorr Oliver Ltd on 24 March, 2017
Bench: M.R. Shah, B.N. Karia
C/FA/1105/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
FIRST APPEAL NO. 1105 of 2017
With
CIVIL APPLICATION NO. 4157 of 2017
In
FIRST APPEAL NO. 1105 of 2017
=============================================
GUJARAT STATE FERTILIZER & CHEMICALS LTD....Appellant(s)
Versus
HINDUSTAN DORR OLIVER LTD., A COMPANY REGISTERED UNDER THE
PROVISIONS....Defendant(s)
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Appearance:
MR NANDISH CHUDGAR for NANAVATI ASSOCIATES, ADVOCATE for the
Appellant(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE M.R. SHAH
and
HONOURABLE MR.JUSTICE B.N. KARIA
Date : 24/03/2017
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE M.R. SHAH) Though the Appeal is listed today on board for removal of office objections, Shri Nandish Chudgar, learned Advocate appearing on behalf of the appellant seeks permission to withdraw the present First Appeal.
Permission is, accordingly, granted. Present First Appeal stands dismissed as withdrawn.
Civil Application No.4157/2017 In view of withdrawal of the main First Appeal, Civil Application No.4157/2017 also stands disposed of.
Sd/ (M.R. SHAH, J.) Sd/ (B.N. KARIA, J.) Ajay Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Mar 25 00:10:48 IST 2017