Section 5(a) in Gujarat Primary Education Act, 1947
(a)[ is not a citizen of India, or has voluntarily acquired the citizenship of a foreign State or is under any acknowledgment of allegiance or adherence to a foreign State, or] [This clause was inserted by Gujarat 13 lof 1963, section 4.](aa)[ is less than 25 years of age, or] [Original clause (a) was renumbered as clause (aa) of that section by Gujarat 13 lof 1963, section 4.]
