Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Bihar - Subsection Section 36(a) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981 (a)sugarcane of any variety grown in any area specified in such notification is unsuitable for use in all or any factory situated in the said area; and
