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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Punjab - Subsection

Section 75(1) in Punjab Jail Manual, 1996

(1)The Superintendent shall hold a weekly parade of all prisoners for the time being confined in the jail for purposes of muster and inspection. The parade shall ordinarily be held on the every Monday. The Medical Officer shall also be present at the time of such parade.