Delhi High Court - Orders
Irvinder Laur Chadha vs Garnish Electronics Pvt Ltd And Anr on 1 December, 2023
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O. (COMM.IPD-TM) 251/2021
IRVINDER LAUR CHADHA
..... Petitioner
Through: Mr. Mankaran Singh, Adv.
versus
GARNISH ELECTRONICS PVT LTD AND ANR.
..... Respondent
Through: None
CORAM:
SIDHARTH MATHUR (DHJS), JOINT REGISTRAR
(JUDICIAL)
ORDER
% 01.12.2023 The court notice issued to respondent no. 1 has been received back unserved. The court notice(s) of its counsel and registered Trademark-agent are however awaited.
Be that as it may, issue fresh court notice(s) to respondent no. 1; its counsel and its registered Trademark-agent, returnable for 09.02.2024.
SIDHARTH MATHUR (DHJS) JOINT REGISTRAR (JUDICIAL) DECEMBER 1, 2023/PU Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/12/2023 at 23:47:56