Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] NCT Delhi - Subsection Section 17(2) in Indraprastha Institute of Information Technology Delhi Act, 2007 (2)Notwithstanding anything contained in this section, an out-going member shall, continue in office until another person is nominated as a member in his place.
