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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Assam - Subsection

Section 59(5) in The Assam Co-operative Societies Rules, 1953

(5)The fund may be utilised for any one of the following purposes, namely :
(a)the education of members of co-operative societies in co-operative principles and practice; or
(b)the development of new types of co-operative societies; or
(c)the improvement of co-operative societies in general.