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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(2) in The Orissa Minerals (Prevention of Theft, Smuggling and other Unlawful Activities) Rules, 1990

(2)All other words and expressions used but not defined in these rules, unless the context otherwise requires, shall have the same meanings as respectively assigned to them in the Act.Chapter-II Grant of licence and its renewal