Calcutta High Court (Appellete Side)
Cl (Sri Aloke Garodia vs Commissioner Of Central on 7 November, 2016
Author: Dipankar Datta
Bench: Dipankar Datta
1 92 07.11.2016
W.P.24670(W) of 2016 CL (Sri Aloke Garodia vs. Commissioner of Central pg Excise, Service Tax & Customs, Durgapur Commissionerate) Mr. Debsoumya Basak.............for the petitioner An adjournment has been prayed for by the learned advocate for the petitioner.
The prayer stands allowed. Put up the writ petition in the next monthly list under the heading 'Motion'.
(DIPANKAR DATTA,J.)