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[Cites 0, Cited by 0] [Section 17(4BBB)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(4BBB)(iii) in The Reserve Bank of India Act, 1934

(iii)for the purpose of any scheme other than the first unit scheme under the Unit Trust of India Act, 1963 (52 of 1963) on such terms and conditions and against the security of such other property of the Unit Trust as may be specified in this behalf by the Bank;