Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Maharashtra - Subsection Section 16(d) in The Maharashtra State Council For Occupational Therapy And Physiotherapy Act, 2002 (d)to prescribe a code of ethics for regulating the professional conduct of practitioners in occupational therapy or physiotherapy;
