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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(1) in The Rajasthan State and Subordinate Service (Direct Recruitment by Combined Competitive Examination) Rules, 1962

(1)Notwithstanding anything contained in any rule governing direct recruitment through the agency or the Commission to the posts in State and Subordinate Services mentioned respectively in Schedule I and Schedule II. Direct recruitment to such posts shall be by a Combined Competitive Examination to be conducted by the Commission in accordance with these rules.Provided that 7% of the available vacancies in the State Services to be filled in by direct recruitment shall, subject to the provisions of sub-rule (2), be reserved for candidates, who are non-gazetted employees of the Government, Panchayat Samitis and Zila Parishads. The above reservation shall be determined in accordance with the roster prescribed by the Commission.]