Section 3(k) in The National Dairy Development Board Act, 1987
(k)"restructuring and streamlining", in relation to the organisational and functional set-up of the National Dairy Development Board, includes-(i)opening or closing of units or offices;(ii)revision of the organisational and functional set-up;(iii)declaration of staff required;(iv)integration of posts, fixation of seniority and pay scales;(v)integration of required personnel in the revised set-up and issuance of appointment orders in that behalf;(vi)declaration or demarcation of duties and responsibilities attendant to posts;(vii)declaration of posts equivalent to one another; and(viii)any other matter that may be necessary of incidental to meet the organisational or functional needs of the National Dairy Development Board;
