Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(ia) in The Karnataka Entertainments Tax Act, 1958 (ia)[ "population" means the population as ascertained at the last preceding census of which the relevant figures are published;] [Inserted by Act 16 of 1977 w.e.f 01.04.1979]
