Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 89(1)] [Section 89] [Entire Act]

State of Punjab - Subsection

Section 89(1)(a) in Punjab Municipal Act, 1911

(a)shall be under the orders of the Superintendent of Police, subject to the general control of the District Magistrate;