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[Cites 0, Cited by 4] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(4) in U.P. Urban Planning and Development Act, 1973

(4)The decision of the [Chairman] [Substituted by UP Act no. 13 of 1975] on the appeal and, subject only to such decision, the order under Sub-section (1), shall be final and shall not be questioned in any Court.