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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(1)(ix) in United Provinces Land Acquisition (Rehabilitation of Refugees) Act, 1948

(ix)generally for such other matters as the [State Government] [Substituted by A. O. 1950 for (Provincial Government).] may prescribe.