Jammu & Kashmir High Court - Srinagar Bench
Sahil Kath And Ors vs Arun Kumar Mehta And Ors on 26 July, 2022
Bench: Chief Justice, Javed Iqbal Wani
Sr. No.16
Regular
IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CCPD No. 30/2021
Sahil Kath and Ors. ...Appellant(s)/Petitioner(s)
Through: Mr. Rafiq Bhat, Advocate
Vs.
Arun Kumar Mehta and Ors. ...Respondent(s)
Through: Mr. Hilal Ahmad Wani, AAG
Mr. Sajad Ashraf, GA
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE.
ORDER
26.07.2022 Learned counsel for the petitioners pray for time to study the response filed on behalf of respondent No. 1 & 2. He may go through the statement of facts and if necessary, file reply.
List on 19.09.2022.
(JAVED IQBAL WANI) (PANKAJ MITHAL) (JUDGE) (CHIEF JUSTICE) SRINAGAR 26.07.2022 Aadil