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Jammu & Kashmir High Court - Srinagar Bench

Sahil Kath And Ors vs Arun Kumar Mehta And Ors on 26 July, 2022

Bench: Chief Justice, Javed Iqbal Wani

                                                   Sr. No.16
                                                   Regular
        IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                           AT SRINAGAR

                                CCPD No. 30/2021

   Sahil Kath and Ors.                              ...Appellant(s)/Petitioner(s)



   Through: Mr. Rafiq Bhat, Advocate

                                         Vs.

    Arun Kumar Mehta and Ors.                                  ...Respondent(s)



   Through: Mr. Hilal Ahmad Wani, AAG
            Mr. Sajad Ashraf, GA
   CORAM:
   HON'BLE THE CHIEF JUSTICE
   HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE.
                                      ORDER

26.07.2022 Learned counsel for the petitioners pray for time to study the response filed on behalf of respondent No. 1 & 2. He may go through the statement of facts and if necessary, file reply.

List on 19.09.2022.

(JAVED IQBAL WANI) (PANKAJ MITHAL) (JUDGE) (CHIEF JUSTICE) SRINAGAR 26.07.2022 Aadil