Andhra Pradesh High Court - Amravati
Attili Surya Rao, vs Addanki Swamy Naidu, on 12 September, 2025
Author: Ninala Jayasurya
Bench: Ninala Jayasurya
IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
Civil Revision Petition No:803 of 2025
PROCEEDING SHEET
Sl. OFFICE
No. DATE ORDER NOTE
02. 12.09.2025 NJS,J
The learned counsel for the petitioners is
permitted to take out fresh personal notice on the
respondent by RPAD and personal notice on the
learned counsel appearing for the respondent before the Trial Court by RPAD and file proof of service in the Registry, by the date of next adjournment.
List the matter on 10.10.2025.
______ NJS,J Ksj