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Andhra Pradesh High Court - Amravati

Attili Surya Rao, vs Addanki Swamy Naidu, on 12 September, 2025

Author: Ninala Jayasurya

Bench: Ninala Jayasurya

      IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
               Civil Revision Petition No:803 of 2025
                       PROCEEDING SHEET
Sl.                                                                 OFFICE
No.    DATE                         ORDER                            NOTE

02. 12.09.2025 NJS,J

                     The learned counsel for the petitioners is
               permitted to take out fresh personal notice on the
               respondent by RPAD and personal notice on the

learned counsel appearing for the respondent before the Trial Court by RPAD and file proof of service in the Registry, by the date of next adjournment.

List the matter on 10.10.2025.

______ NJS,J Ksj