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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Gujarat - Subsection

Section 32(5) in Gujarat Gas (Regulation of Transmission, Supply and Distribution) Act, 2001

(5)Notwithstanding anything contained in the Bombay Court Fees Act, 1959, (Bombay XXXVI of 1959) an appeal under this section shall bear a court fee stamp of such value as may be prescribed.