Section 2 in Statutes of the Jodhpur National University, Jodhpur, 2010
2. Definitions.
- In these Statutes, unless the context otherwise requires, -(a)"Act" means the Jodhpur National University, Jodhpur Act, 2009 (Act No, 6 of 2009);(b)"Authorities of the University" means authorities specified in Section 21 of the Act and includes authorities declared by these Statutes; and(c)"Schedule" means Schedule appended to these Statutes.Chapter-2 Constitution, Powers and Functions of the Authorities
