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State of Odisha - Section

Section 38 in Madhu Babu Pension Yojana Rules, 2008

38.

The District Social Welfare Officers shall furnish Monthly Progress Reports on physical and Financial achievements under the Madhu Babu Pension Yojana in his/her district through the Form MBPY-VII to Collectors/ Government after getting the reports of the Block Development Officer consolidated with the reports in respect of the Urban Local Bodies on the date fixed and provisions made under Rule-33 in order to ensure proper implementation of the scheme.