Section 82(1)(a) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

[Cites 0, Cited by 0] [Section 82(1)] [Section 82] [Entire Act]

(a)his name is included in the list of voters prepared under the provision of clause (c) of sub-section (1) of Section 11 of the Act;

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