Delhi High Court - Orders
Acme Tele Power Ltd vs Controller Of Patents And Designs on 13 January, 2023
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.A.(COMM.IPD-PAT) 44/2022
ACME TELE POWER LTD. ..... Appellant
Through: Mr. Arindam Dey, Advocate.
versus
CONTROLLER OF PATENTS AND DESIGNS ..... Respondent
Through: Mr. Harish Vaidyanathan Shankar,
CGSC with Mr. Srish Kumar Mishra,
Mr. Sagar Mehlawat and Mr.
Alexander Mathai Paikaday,
Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 13.01.2023
1. Mr. Arindam Dey, counsel for Appellant, states that he has instructions to withdraw the present appeal.
2. Dismissed as withdrawn.
SANJEEV NARULA, J JANUARY 13, 2023 nk Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:13.01.2023 16:16:19