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[Cites 0, Cited by 0] [Section 62(9)] [Section 62] [Entire Act]

State of Jharkhand - Subsection

Section 62(9)(aj) in Bihar Factories Rules, 1950

(aj)The floor area on the opposite or refuge side of a horizontal exit shall be sufficient to accommodate occupants of the floor area served, allowing not less than 0.3 square meter per person. The refuge area shall be provided with exits adequate to meet the requirements of this sub-rule. At least one of the exits shall lead directly to the exterior or street.