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State of Madhya Pradesh - Section

Section 11 in The M.P. Adim Jan Jatiyon Ka Sanrakshan (Vrakshon Me Hit) Rules, 2000

11.

The Divisional Forest Officer shall estimate the market value of the produce received in the sale depot. This estimation will be done as pet the procedure laid down by the Forest Department. After deducting actual harvesting and transportation cost from the total market value of the entire produce, in each case, the balance amount shall be remitted to the Collector through cheque/draft within 7 days of receipt of report about delivery of produce to the sale depot. A copy of the valuation sheet regarding the net value of the produce shall be given to Bhumiswami so that he/she knows about the value of his/her tree(s). An acknowledgment receipt will be obtained from the Bhumiswami for the same.