Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 231(4)] [Section 231] [Entire Act]

State of Haryana - Subsection

Section 231(4)(b) in Haryana Municipal Corporation Act, 1994

(b)if the said lay-out plan does not conform to the provisions of the Act, and bye-laws made thereunder; or