Allahabad High Court
Gaon Sabha Gaus Ganj Sandila Hardoi ... vs The Deputy Director Of Consolidation ... on 16 July, 2010
Court No. - 19 Case :- CONSOLIDATION No. - 285 of 2007 Petitioner :- Gaon Sabha Gaus Ganj Sandila Hardoi Th.Its Pradhan Respondent :- The Deputy Director Of Consolidation Hardoi And Others Petitioner Counsel :- R.N.Gupta Respondent Counsel :- C.S.C.,Hanuman Misra Hon'ble S.C. Chaurasia,J.
It has been pointed out that the name of Sri Shafiq Mirza, learned counsel for the opposite parties has been shown wrongly as counsel for the petitioner. His name may be shown as counsel for the opposite parties when the case is listed next.
List in the next cause list.
Order Date :- 16.7.2010 AKS