Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Allahabad High Court

Gaon Sabha Gaus Ganj Sandila Hardoi ... vs The Deputy Director Of Consolidation ... on 16 July, 2010

Court No. - 19

Case :- CONSOLIDATION No. - 285 of 2007

Petitioner :- Gaon Sabha Gaus Ganj Sandila Hardoi Th.Its Pradhan
Respondent :- The Deputy Director Of Consolidation Hardoi And Others
Petitioner Counsel :- R.N.Gupta
Respondent Counsel :- C.S.C.,Hanuman Misra

Hon'ble S.C. Chaurasia,J.

It has been pointed out that the name of Sri Shafiq Mirza, learned counsel for the opposite parties has been shown wrongly as counsel for the petitioner. His name may be shown as counsel for the opposite parties when the case is listed next.

List in the next cause list.

Order Date :- 16.7.2010 AKS