Bombay High Court
Vijay Harichandra Thombal And Others vs The Union Of India And Others on 15 September, 2020
Author: Shrikant D. Kulkarni
Bench: S. V. Gangapurwala, Shrikant D. Kulkarni
1 906-wp 6279-2020.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO. 6279 OF 2020
Vijay Harichandra Thombal and others .. Petitioners
Versus
The Union of India and others .. Respondents
Mr. Sambhaji B. Tarde, Advocate for the Petitioners.
Mr. R. B. Bhosle, Standing Counsel for Respondent Nos. 1 and 2.
Mr. S. S. Dande, AGP for Respondents/State.
CORAM : S. V. GANGAPURWALA &
SHRIKANT D. KULKARNI, JJ.
DATED : 15th SEPTEMBER, 2020.
PER COURT:-
. The learned counsel for the petitioners is not in a position to convince us about the area of the land. No objection has been raised to the notification showing the land under acquisition as 0.5R. The learned counsel for the petitioners seeks time. Stand over to 27.10.2020.
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