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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Bombay Presidency - Subsection

Section 2(b) in The Bombay land Requisition (Determination of Compensation) Rules, 1949

(b)"Compensation Officer" means an Officer authorized by the State Government in respect of any area for the purposes of sub-section (1) of section 8 or sub-section (2) of section 9 of the Act.