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[Cites 0, Cited by 0] [Section 102] [Entire Act]

Union of India - Subsection

Section 102(5) in The Oil Mines Regulations, 2017

(5)The manager shall ensure that-
(a)all equipment on the installation provided for compliance with the emergency plan is maintained in a reliable state under efficient working order and in good condition without repair; and
(b)there is a written scheme prepared for the systematic examination of all emergency equipment by an independent competent person.