Delhi High Court - Orders
Mep Hypderabad Bangalore Toll Road Pvt ... vs National Highways Authority Of India on 15 May, 2024
Author: Sachin Datta
Bench: Sachin Datta
$~1 (Original Side)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.A. (COMM.) 11/2021 and CCP(O) 8/2021
MEP HYPDERABAD BANGALORE TOLL ROAD PVT LTD.
..... Petitioner
Through: Mr. Rajiv Shankar Dwivedi, Mr.
Sushant Sarkar and Mr. Rishabh Jain,
Advs. (through v/c)
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA..... Respondent
Through: Mr. Manish Bishnoi and Ms. Pallavi
Singh, Advocates for NHAI.
Mr. Rajesh Kr. Gautam, Mr. Anant
Gautam, Mr. Dinesh Sharma, Ms.
Shivani Sagar and Mr. Kushagra N.,
Advocates for Indian Bank.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 15.05.2024 The court has not assembled after 02:30 p.m. as the Hon'ble Judge is presiding over a Tribunal constituted under the Unlawful Activities (Prevention) Act.
List on 28.05.2024.
BY ORDER COURT MASTER MAY 15, 2024/MR This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/05/2024 at 23:20:59