Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Delhi High Court - Orders

Mep Hypderabad Bangalore Toll Road Pvt ... vs National Highways Authority Of India on 15 May, 2024

Author: Sachin Datta

Bench: Sachin Datta

                                    $~1 (Original Side)
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           ARB.A. (COMM.) 11/2021 and CCP(O) 8/2021
                                                MEP HYPDERABAD BANGALORE TOLL ROAD PVT LTD.
                                                                                            ..... Petitioner
                                                            Through: Mr. Rajiv Shankar Dwivedi, Mr.
                                                                     Sushant Sarkar and Mr. Rishabh Jain,
                                                                     Advs. (through v/c)

                                                                                      versus

                                                NATIONAL HIGHWAYS AUTHORITY OF INDIA..... Respondent
                                                                                      Through:                 Mr. Manish Bishnoi and Ms. Pallavi
                                                                                                               Singh, Advocates for NHAI.
                                                                                                               Mr. Rajesh Kr. Gautam, Mr. Anant
                                                                                                               Gautam, Mr. Dinesh Sharma, Ms.
                                                                                                               Shivani Sagar and Mr. Kushagra N.,
                                                                                                               Advocates for Indian Bank.
                                                CORAM:
                                                HON'BLE MR. JUSTICE SACHIN DATTA
                                                             ORDER

% 15.05.2024 The court has not assembled after 02:30 p.m. as the Hon'ble Judge is presiding over a Tribunal constituted under the Unlawful Activities (Prevention) Act.

List on 28.05.2024.

BY ORDER COURT MASTER MAY 15, 2024/MR This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/05/2024 at 23:20:59