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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Himachal Pradesh - Subsection

Section 45(2) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(2)The annual accounts of the University shall be prepared by the Comptroller under the direction of the Vice-Chancellor and all the money accruing to or received by the University shall be entered in the accounts.