Supreme Court - Daily Orders
Sunita Tiwari vs Union Of India on 27 August, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
WP(C)No.286/17 1
ITEM NO.2 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).286/2017
SUNITA TIWARI Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 27-08-2018 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Ms.Sunita Tiwari, In person
Mr.T.S.Choudhary, Adv.
Mr.Kamal Mohan Gupta, AOR
Mr.Aditya Pushkal Khanna, Adv.
Mr.Kamal Mohan Gupta, AOR
For Respondent(s) Mr.K.K.Venugopal, AG
Ms.Madhavi Divan, Adv.
Mr.S.S.Ray, Adv.
Mr.Baijnath Patel, Adv.
Ms.Uttara Babbar, Adv.
Mr.Syed Shahid Hussain Rizvi, Adv.
Ms.Bhavana D., Adv.
Ms.Deboshree Mukherjee, Adv.
Mr.S.S.Rana, Adv.
Mr.B.V.Balaram Das, AOR
Mr.Gurmeet Singh Makker, AOR
Dr.Abhishek Manu Singhvi, Sr.Adv.
Mr.Pravin Kumar Samdani, Sr.Adv.
Mr.Pranaya Goyal, AOR
Mr.Juzer Shakir, Adv.
Mr.Arva Merchant, Adv.
Mr.Nidhi Ram, Adv.
Mr.Chirag Kamdar, Adv.
Signature Not Verified
Mr.Yashesh Kamdar, Adv.
Mr.Avishkar Singhvi, Adv.
Digitally signed by
SATISH KUMAR YADAV
Date: 2018.08.28
17:19:27 IST
Reason:
Mr.Shachi Udeshi, Adv.
Mr.Abhirath Thakur, Adv.
Ms.Priyakshi Bhatnagar, Adv.
Mr.Utkarsh Kulvi, Adv.
WP(C)No.286/17 2
Mr.Neeraj Kishan Kaul, Sr.Adv.
Mr.Talha Abdul Rahman, Adv.
Ms.Meenakshi Arora, Sr.Adv.
Ms.Ananya Ghosh, Adv.
Mrs.Nandini Gore, Adv.
Ms.Sonia Nigam, Adv.
Ms.Tahira Karanjawala, Adv.
Ms.Niharika Karanjawala, Adv.
Ms.Neha Khandelwal, Adv.
Mr.Sushil Jethmalani, Adv.
For M/S. Karanjawala & Co., AOR
Mr.Purushottam Sharma Tripathi, AOR
Ms.Magooma Ranalvi, Adv.
Mr.Mukesh Kumar Singh, Adv.
Ms.Aanchal Singh, Adv.
Ms.Sangeeta Madan, Adv.
Mr.Ravi Chandra Prakash, Adv.
Ms.Vani Vyag, Adv.
Ms.Sushma Singh, Adv.
Mr.Mohit Kaushik, Adv.
Ms.Deepa M.Kulkarni, Adv.
Mr.Nishant R.Katneshwarkar, Adv.
Ms.Hemantika Wahi, AOR
Ms.Jesal Wahi, Adv.
Ms.Puja Singh, Adv.
Ms.Mamta Singh, Adv.
Mr. C. K. Sasi, Adv.
Ms.Nayantara Rao, Adv.
Mr. S. Udaya Kumar Sagar, AOR
Mr.Mrityunjai Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Hearing resumed.
Put up for further hearing on 28.08.2018 at 2.00 P.M. (Chetan Kumar) (H.S.Parasher) AR-cum-PS Assistant Registrar