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Supreme Court - Daily Orders

Sunita Tiwari vs Union Of India on 27 August, 2018

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     WP(C)No.286/17                          1

     ITEM NO.2                          COURT NO.1                 SECTION PIL-W

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

                              Writ Petition(s)(Civil) No(s).286/2017

     SUNITA TIWARI                                                   Petitioner(s)

                                                 VERSUS

     UNION OF INDIA & ORS.                                           Respondent(s)


     Date : 27-08-2018 This petition was called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE A.M. KHANWILKAR
                         HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

     For Petitioner(s)             Ms.Sunita Tiwari, In person
                                   Mr.T.S.Choudhary, Adv.
                                   Mr.Kamal Mohan Gupta, AOR
                                   Mr.Aditya Pushkal Khanna, Adv.
                                   Mr.Kamal Mohan Gupta, AOR

     For Respondent(s)             Mr.K.K.Venugopal, AG
                                   Ms.Madhavi Divan, Adv.
                                   Mr.S.S.Ray, Adv.
                                   Mr.Baijnath Patel, Adv.
                                   Ms.Uttara Babbar, Adv.
                                   Mr.Syed Shahid Hussain Rizvi, Adv.
                                   Ms.Bhavana D., Adv.
                                   Ms.Deboshree Mukherjee, Adv.
                                   Mr.S.S.Rana, Adv.
                                   Mr.B.V.Balaram Das, AOR
                                   Mr.Gurmeet Singh Makker, AOR

                                   Dr.Abhishek Manu Singhvi, Sr.Adv.
                                   Mr.Pravin Kumar Samdani, Sr.Adv.
                                   Mr.Pranaya Goyal, AOR
                                   Mr.Juzer Shakir, Adv.
                                   Mr.Arva Merchant, Adv.
                                   Mr.Nidhi Ram, Adv.
                                   Mr.Chirag Kamdar, Adv.
Signature Not Verified
                                   Mr.Yashesh Kamdar, Adv.
                                   Mr.Avishkar Singhvi, Adv.
Digitally signed by
SATISH KUMAR YADAV
Date: 2018.08.28
17:19:27 IST
Reason:
                                   Mr.Shachi Udeshi, Adv.
                                   Mr.Abhirath Thakur, Adv.
                                   Ms.Priyakshi Bhatnagar, Adv.
                                   Mr.Utkarsh Kulvi, Adv.
WP(C)No.286/17                      2

                          Mr.Neeraj Kishan Kaul, Sr.Adv.
                          Mr.Talha Abdul Rahman, Adv.

                          Ms.Meenakshi Arora, Sr.Adv.
                          Ms.Ananya Ghosh, Adv.

                          Mrs.Nandini Gore, Adv.
                          Ms.Sonia Nigam, Adv.
                          Ms.Tahira Karanjawala, Adv.
                          Ms.Niharika Karanjawala, Adv.
                          Ms.Neha Khandelwal, Adv.
                          Mr.Sushil Jethmalani, Adv.
                          For M/S. Karanjawala & Co., AOR

                          Mr.Purushottam Sharma Tripathi, AOR
                          Ms.Magooma Ranalvi, Adv.
                          Mr.Mukesh Kumar Singh, Adv.
                          Ms.Aanchal Singh, Adv.
                          Ms.Sangeeta Madan, Adv.
                          Mr.Ravi Chandra Prakash, Adv.
                          Ms.Vani Vyag, Adv.
                          Ms.Sushma Singh, Adv.
                          Mr.Mohit Kaushik, Adv.

                          Ms.Deepa M.Kulkarni, Adv.
                          Mr.Nishant R.Katneshwarkar, Adv.

                          Ms.Hemantika Wahi, AOR
                          Ms.Jesal Wahi, Adv.
                          Ms.Puja Singh, Adv.
                          Ms.Mamta Singh, Adv.

                          Mr. C. K. Sasi, Adv.
                          Ms.Nayantara Rao, Adv.

                          Mr. S. Udaya Kumar Sagar, AOR
                          Mr.Mrityunjai Singh, Adv.

                 UPON hearing the counsel the Court made the following
                                    O R D E R

Hearing resumed.

Put up for further hearing on 28.08.2018 at 2.00 P.M. (Chetan Kumar) (H.S.Parasher) AR-cum-PS Assistant Registrar