Delhi High Court - Orders
Parijat Sinha vs State Of West Bengal And Ors on 9 May, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3166/2021
PARIJAT SINHA ..... Petitioner
Through: Mr. Rudra Dutta, Ms. Kashvi Dutta,
Ms. Sanyukta Gupta, Adv.
versus
STATE OF WEST BENGAL AND ORS. ..... Respondents
Through: Mr. Anand Grover, Sr Adv, Mr.
Suhaan Mukerji , Mr. Vishal Prasad ,
Mr. Nikhil Parikshit , Mr. Abhishek
Manchanda , Mr. Sayandeep Pahari
Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 09.05.2022 The Court takes notes of the fair suggestion of Mr. Grover, learned Senior Counsel appearing for the State of West Bengal, who has submitted that learned counsel representing the petitioner may approach him so that the position as taken by the respondent State Government with respect to the claims as raised are duly explained.
Leaving it open for learned counsels to do so, this petition shall stand adjourned to be called again on 07.12.2022.
YASHWANT VARMA, J.
MAY 9, 2022/neha Signature Not Verified Digitally Signed By:NEHA Signing Date:11.05.2022 12:08:52